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[Cites 0, Cited by 0] [Section 220] [Entire Act]

Union of India - Subsection

Section 220(8) in The Coal Mines Regulations, 2011

(8)All cranes or hoists with a boom that is movable in the vertical plan shall-
(a)have a device that can be clearly read by the operator, to indicate the boom angle if the rated capacity is affected; and
(b)be fitted with an automatic load indicator showing the safe working load.