Section 607 in Rules under the United Provinces Excise Act, 1910
607. Denatured spirit governed by special rules.
- Denatured spirit, though classed as foreign liquor, is governed by special rules. There are three varieties of denatured spirit at present permitted for use in Uttar Pradesh. A full description of the process of denaturation is given in paragraphs 779 to 785 of Chapter IX. The ordinary variety for general use commonly known as methylated spirit is so-called from the fact that originally spirit was denatured by the addition of methyl alcohol only. This variety alone may be imported, transported or exported for sale or for private use, and the rules in this
