Supreme Court - Daily Orders
M/S. Gayatri Project Limited vs Madhya Pradesh Road Development ... on 27 January, 2023
ITEM NO.62 REGISTRAR COURT. 2 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 9740/2022
M/S. GAYATRI PROJECT LIMITED Petitioner(s)
VERSUS
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITEDRespondent(s)
Date : 27-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Kaushik Laik, AOR
Mr. Ashay Kaushik,Adv.
Ms. Megha Shaw,Adv.
For Respondent(s)
Mr. Mishra Saurabh, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Four weeks time is given to sole respondent to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon'ble Court.
ATUL M. KURHEKAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2023.01.28 12:42:53 IST Reason: