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Supreme Court - Daily Orders

S. Natesan vs Athappan (Dead) By Lrs on 12 November, 2021

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.28                    Court 11 (Video Conferencing)             SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   24329/2017

     (Arising out of impugned final judgment and order dated 27-01-2017
     in SA No. 389/2011 passed by the High Court Of Judicature At
     Madras)

     S. NATESAN & ORS.                                                   Petitioner(s)

                                                    VERSUS

     ATHAPPAN (DEAD) BY LRS & ORS.                                       Respondent(s)

     Date : 12-11-2021 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                 Mr. G. Sivabalamurugan, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The learned counsel for the petitioners seeks some time to place on record the compromise, said to have been entered into between the parties.

List on 29.11.2021.




     (JAYANT KUMAR ARORA)                                             (RENU BALA GAMBHIR)
       COURT MASTER                                                      COURT MASTER




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2021.11.12
16:32:02 IST
Reason: