Supreme Court - Daily Orders
S. Natesan vs Athappan (Dead) By Lrs on 12 November, 2021
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.28 Court 11 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24329/2017
(Arising out of impugned final judgment and order dated 27-01-2017
in SA No. 389/2011 passed by the High Court Of Judicature At
Madras)
S. NATESAN & ORS. Petitioner(s)
VERSUS
ATHAPPAN (DEAD) BY LRS & ORS. Respondent(s)
Date : 12-11-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. G. Sivabalamurugan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioners seeks some time to place on record the compromise, said to have been entered into between the parties.
List on 29.11.2021.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.11.12
16:32:02 IST
Reason: