Rajasthan High Court - Jaipur
Mohan Singh vs Shri V K Sharma And Others on 17 September, 2016
Author: Alok Sharma
Bench: Alok Sharma
S.B. Civil Contempt Petition No.1025/2016
Date: September 17, 2016.
HONBLE MR. JUSTICE ALOK SHARMA
None for the petitioner.
Mr. Virendra Lodha, Senior Advocate with
Mr. Jai Lodha, for respondents.
Learned counsel for respondents submits that the order dated 3-8-2015 in SBCWP No.1559/2015 has been complied with and the contempt petition has become infructuous.
In view of submission of counsel for respondents, the contempt petition is dismissed as having become infructuous.
(Alok Sharma), J.
arn/ All corrections made in the order have been incorporated in the order being emailed.
Arun Kumar Sharma, Private Secretary.