Supreme Court - Daily Orders
Society For Protection Of Environment ... vs Union Of India on 28 July, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.6 Court No.1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).631/2020
SOCIETY FOR PROTECTION OF ENVIRONMENT
AND BIODIVERSITY Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and IA No. 58950/2020 - EXEMPTION FROM FILING
AFFIDAVIT and IA No. 58948/2020 - STAY APPLICATION)
Date : 28-07-2020 The petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Gopal Shankaranarayan, Sr. Adv
Mr. Vanshdeep Dalmia, AOR
For Respondent(s) Mr. Tushar Mehta, Ld. SG
Ms. Madavi Diwan, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Kanu Agrawal, Adv.
Mr. Ayush Puri, Adv.
Mr. Chirag M. Shroff, Adv.
Ms. Sanjana Nangia, Adv.
Ms. Abhilasha Bharti, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.07.28 16:04:37 IST Reason: