Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(21)(c) in The Tripura Co-operative Societies Act, 1974

(c)"sympathiser member" means a person who sympathises with the aims and objects of the society and who is admitted by the society as such member;