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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3)(a) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(a)If he has studied in Educational Institution or Educational Institutions in such local area for a period of not less than four consecutive academic years ending with the academic year in which he appeared or as the case may be, first appeared in the relevant qualifying examination