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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Telangana - Subsection

Section 76(o) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(o)the provision and maintenance of such meters as may be required to measure the volume of any trade effluent being discharged from any trade premises into Board sewers, and the testing of such meters.