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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(3)(b) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(b)To launch any academic research programme and courses, discipline of education which deemed suitable for meeting the object of University ;