Section 50(7) in The National Bank For Agriculture And Rural Development Act, 1981
(7)Notwithstanding anything contained in any other law or in any agreement, for the time being in force, no member of the staff shall be entitled to claim any compensation for, or in relation to any matter concerning his transfer, appointment or as the case may be, return, under sub-sections (3) to (6) and no claim in respect thereof shall be entertained by any Court, tribunal or other authority.
