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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(c) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(c)To the extent feasible, the Commissioner may cause on-the-spot registration of Street Vendors to ensure that they are not put to avoidable hardship.