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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(2)(b) in Faridabad Complex Administration Building Rules, 1989

(b)Shall be provided for the purpose of light and ventilation with windows, ventilators or other apertures which shall have a total floor area of not less than ¼th of the total floor area of the room. All doors and windows or other apertures shall open directly or through a verandah or to a permanent open space or an open space above the building or not less than 1.8 metres in width.