Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Subhashree Sundar Ray vs State Of Odisha And Others .... Opp. ... on 10 June, 2022

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No. 14640 OF 2022
                      Subhashree Sundar Ray                      ....          Petitioner
                                            Mr. Amiya Kumar Mohanty, Advocate
                                                -versus-
                      State of Odisha and others            .... Opp. Parties
                                                          Mr. Swayambhu Mishra,
                                                       Additional Standing Counsel
                                                    Mr. Pronoy Mohanty, Advocate
                                                             (For Opp. Party No.3)
                           CORAM:
                           JUSTICE K.R. MOHAPATRA
                                            ORDER
     Order No.                             10.06.2022
      01.        1.      This matter is taken up through hybrid mode.

2. As prayed for by Mr. Mohanty, learned counsel appearing for I.D.C.O, put up this matter on 17th June, 2022 in the vacation Court to enable him to appraise the Court with regard to the rejection of candidature of the Petitioner.

3. A copy of the writ petition shall be served on Mr. Mohanty, learned counsel appearing for I.D.C.O. (K.R. Mohapatra) Vacation Judge ms Page 1 of 1