Orissa High Court
Subhashree Sundar Ray vs State Of Odisha And Others .... Opp. ... on 10 June, 2022
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 14640 OF 2022
Subhashree Sundar Ray .... Petitioner
Mr. Amiya Kumar Mohanty, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Swayambhu Mishra,
Additional Standing Counsel
Mr. Pronoy Mohanty, Advocate
(For Opp. Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 10.06.2022
01. 1. This matter is taken up through hybrid mode.
2. As prayed for by Mr. Mohanty, learned counsel appearing for I.D.C.O, put up this matter on 17th June, 2022 in the vacation Court to enable him to appraise the Court with regard to the rejection of candidature of the Petitioner.
3. A copy of the writ petition shall be served on Mr. Mohanty, learned counsel appearing for I.D.C.O. (K.R. Mohapatra) Vacation Judge ms Page 1 of 1