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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(5)(a) in The Maharashtra Essential Services Maintenance Act, 2011.

(a)persons appointed to the secretarial staff of the Houses of the State Legislature, except at the request of the Chairman of the Legislative Council and the Speaker of the Legislative Assembly;