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[Cites 0, Cited by 0] [Section 9E] [Entire Act]

State of Kerala - Subsection

Section 9E(6) in Kerala Marine Fishing Regulation Act, 1980

(6)Where the authorised officer decided to grant such registration to the fishing net production unit, the certificate of registration shall be issued in such form, subject to such conditions, on payment of such fees and furnishing such security as may be prescribed for the due performance of the conditions.