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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(10)(iii) in Arunachal Pradesh Water Supply Act, 2015

(iii)Notwithstanding anything contained in sub-clause (i), the competent authority shall have the power to install its own water meters to any connections wherever need arise and shall recover the cost of water meter from the consumer.