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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(i) in The Orissa State Lottery Rules, 1983

(i)There will be seven drums located in a conspicuous place by the side of the pandal where the Judges will be sitting. The drums will bear the following identification labels :