- [Section 21 (1)] - (1) Application under Sub-section (1) of Section 21 for supply of water for irrigation shall be made to the irrigation Officer at least two months before the date from which supply of water is applied for :Provided that if the application is received less than two months before the date of supply asked for and the Irrigation Officer is satisfied about the reasons of delay, he may accept such application.(2)The application shall be made in Form 'G' and shall be delivered personally or sent by post. Printed forms will be supplied to intending applicants free of charge.
