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[Cites 0, Cited by 0] [Section 106BM(1)] [Section 106BM] [Entire Act]

State of Uttarakhand - Subsection

Section 106BM(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)appoint places for the disposal of night-soil, and other offensive matter and rubbish, and