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Income Tax Appellate Tribunal - Hyderabad

Microsoft Global Services Centre ... vs Acit., Circle-16(2), Hyderabad, ... on 17 April, 2023

                                                           ITA Nos 92 of 2015 and 2389 of 2018



                   आयकर अपील य अ धकरण, है दराबाद पीठ
           IN THE INCOME TAX APPELLATE TRIBUNAL
                Hyderabad 'B' Bench, Hyderabad

         Before Shri R.K. Panda, Accountant Member
                             AND
          Shri K. Narasimha Chary, Judicial Member

           ITA Nos.92/Hyd/2015 & 2389/Hyd/2018
             Assessment Year: 2010-11 & 2014-15

 Microsoft Global Services       Vs.                   Dy. C. I. T
  Centre (India) Private                               Circle 16(2)
   Limited, Hyderabad                                  Hyderabad
    PAN:AAECM2477L
     (Appellant)                                (Respondent)

                  Assessee by: Shri Mahesh, C.A
                 Revenue by: Shri Jeevan Lal Lavidiya, CIT (DR)

             Date of hearing: 17/04/2023
     Date of pronouncement: 17/04/2023

                            ORDER

Per Bench:

The above two appeals filed by the assessee are directed against the separate orders passed u/s 143(3) r.w.s. 92CA(3) r.w.s. 144C(5) of the I.T. Act, 1961 relating to A.Ys. 2010- 11 & 2014-15 respectively. Since identical issues are involved in both these appeals, therefore, for the sake of convenience, both these appeals were heard together and are being disposed off by this common order.

2. At the time of hearing, the learned Counsel for the assessee filed two separate applications seeking withdrawal of the appeals by stating as under:

Page 1 of 4
ITA Nos 92 of 2015 and 2389 of 2018 ITA 92/Hyd/2015 - A.Y 2010-11 Page 2 of 4 ITA Nos 92 of 2015 and 2389 of 2018

3. Identical application has been filed by the assessee for the A.Y 2014-15 in ITA No.2389/Hyd/2018. In absence of any objection from the side of the learned DR, the request of the assessee seeking withdrawal of both the appeals is allowed and both the appeals are dismissed as withdrawn.

Order pronounced in the Open Court at the time of hearing itself i.e. on 17th April, 2023.

               Sd/-                                Sd/-

     (K. NARASIMHA CHARY)                         (R.K. PANDA)
       JUDICIAL MEMBER                        ACCOUNTANT MEMBER



                                Page 3 of 4

ITA Nos 92 of 2015 and 2389 of 2018 Hyderabad, dated 17th April, 2023 Vinodan/sps Copy to:

S.No    Addresses
1       Microsoft Global Services Centra (India) (P) Ltd., Building-1, Microsoft

Campus, Gachibowli, Hyderabad 500032 2 Dy.CIT, Circle 16(2) 2nd Floor, B Block, IT Towers, AC Guards, Masab Tank, Hyderabad 3 Pr.CIT -4, ,Hyderabad 4 C. CIT-(IT) (SZ) Bengaluru 5 DR, ITAT Hyderabad Benches 6 Guard File By Order Page 4 of 4