Allahabad High Court
Mohd. Naeem Alias Guddu vs The State Of U.P. on 22 August, 2017
Author: Satya Narain Agnihotri
Bench: Satya Narain Agnihotri
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 243 of 1999 Appellant :- Mohd. Naeem Alias Guddu Respondent :- The State Of U.P. Counsel for Appellant :- S.B. Mathur Hon'ble Satya Narain Agnihotri,J.
None present.
Issue reminder to Chief Judicial Magistrate concerned returnable within one month.
List thereafter.
Order Date :- 22.8.2017 Sarika