Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Allahabad High Court

Mohd. Naeem Alias Guddu vs The State Of U.P. on 22 August, 2017

Author: Satya Narain Agnihotri

Bench: Satya Narain Agnihotri





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 243 of 1999
 

 
Appellant :- Mohd. Naeem Alias Guddu
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- S.B. Mathur
 

 
Hon'ble Satya Narain Agnihotri,J.
 

None present.

Issue reminder to Chief Judicial Magistrate concerned returnable within one month.

List thereafter.

Order Date :- 22.8.2017 Sarika