Section 8(1)(a) in The Indian Statistical Institute Act, 1959

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Union of India - Subsection

Section 8(1)(a) in The Indian Statistical Institute Act, 1959

(a)the preparation and submission to the Central Government as far as possible before the commencement of each financial year, of statements showing programmes of work agreed to be undertaken by the Institute during that year for which the Central Government may provide funds, as well as general financial estimates in respect of such work; and

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Union of India - Subsection

Section 8(1)(a) in The Indian Statistical Institute Act, 1959