Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(vi) in The Andhra Pradesh Infrastructure Development Enabling Act, 2001 (vi)It will be open for the Government Agency or the Local Authority to adopt one or two stage process depending upon the complexity of the Project.
