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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(1)(c) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(c)a grant to meet such additional items of expenditure recurring and nonrecurring as the State Government may deem necessary for the proper functioning of the University.