Delhi High Court - Orders
Sks Power Generation (Chhattisgarh) ... vs Isc Projects Private Limited on 5 September, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 106/2019, CM Nos.801-02/2020 & 7025/2020
SKS POWER GENERATION (CHHATTISGARH) LTD...Appellant
Through: Mr Atul Shankar Mathur, Ms Priya
Singh and Ms Arushi Chhabra, Advs.
versus
ISC PROJECTS PRIVATE LIMITED ......Respondent
Through: Mr E.R. Kumar, Ms Smita Bhargava
and Ms Pratyusha Priyadarshini,
Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 05.09.2022 [Physical Court hearing/ Hybrid hearing (as per request)]
1. Mr Atul Shankar Mathur, who appears on behalf of the appellant, says that he has instructions to withdraw the appeal.
2. It is also Mr Mathur's submission, that this step has been taken, as the respondent has lodged its claim before the Interim Resolution Professional (IRP).
3. The appeal is, accordingly, dismissed as withdrawn.
4. Consequently, pending applications shall stand closed.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J SEPTEMBER 5, 2022 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:20.09.2022 17:20:06