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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1) in Orissa Universities Act, 1989

(1)The Utkal University Act, 1966, the Berhampur University Act, 1966, the Sambalpur University Act, 1966 Shri Jagannath Sanskrit Vishvavidyalaya Act, 1988 (Orissa Act 31 of 1981 Orissa ordinance No. 5 of 1988) (hereinafter referred to as the Ordinance) are hereby repealed.