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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(f) in The Maharishi Dayanand University Act, 1975

(f)[ to institute principalships, professorships, readerships, lecturership, and other teaching or academic posts required by the University and to appoint persons to such posts; [Clauses (f) to (g) substituted by Haryana Act No. 8 of 1983.]