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Union of India - Section

Section 4 in The Registration Of Foreigners Rules, 1992

4. Passengers on vessels to report arrival in India

.-Every passenger who arrives in India on board any vessel shall on being required so to do by or on behalf of, the master of the vessel, furnish true particulars as to his name and nationality, his age, sex, place of birth, and address or intended address in India, the purpose of his visit and the proposed length of his stay in India.[5. Report by Foreigners on arrival in India - Every Foreigner who enters India shall, on being required so to do by the Registration Officer of the place of arrival, furnish to him a true statement of the particulars set out in Form D.] [Substituted by Notification No. G.S.R. 598(E) dated 4.9.2013 (w.e.f. 10.3.1992)]