Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Goa - Subsection Section 23(1) in The Goa, Daman and Diu Chit Funds Act, 1973 (1)The foreman may, on his own initiative convene a special meeting of the general body of subscribers for considering proposal to pass a special resolution.
