Madhya Pradesh High Court
Mukesh Kumar Agrawal vs Shri Gulab Kothari on 8 February, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONCR No. 11 of 2012
(MUKESH KUMAR AGRAWAL Vs SHRI GULAB KOTHARI AND OTHERS)
Dated : 08-02-2023
Shri Sanjay Agrawal, Shri Shashank Shekhar - Senior Advocates with
Shri Udayan Tiwari, Shri Shreyas Dharmadhikari, Shri Shubham Mishra
and Shri Lalji Kushwaha - Advocates for respondents.
The accused are present in the Court. Their learned counsel submits that they will be filing additional affidavits.
At request, call on 22.02.2023.
The presence of accused No.1 is dispensed with for the present. Accused Nos.2 and 3 shall be present.
I.A. No.22220 of 2013 is disposed off.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
SAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2023.02.09 18:19:21 IST