Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(3) in Tamil Nadu Societies Registration Act, 1975 (3)The members of the committee shall be appointed at a meeting of the society by a resolution of a majority of the members present and entitled to vote thereat.
