Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] NCT Delhi - Subsection Section 109(e) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (e)to see that any prisoner who has to go to the latrine is made over to the charge of a responsible officer whilst away from the gang;
