Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(b) in The Punjab Reorganisation Act, 1966

(b)the salaries and allowances to be paid to the whole-time Chairman and whole-time members of the Bhakra Management Board;