Jammu & Kashmir High Court
Mr. Sachin Sharma vs Mr. D C Raina on 22 April, 2019
Bench: Chief Justice, Sindhu Sharma
Serial No. 1
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
STR No.2/2019
Date of order: 22.04.2019
Walmart India Pvt. Ltd
v.
Assessing Authority Commercial Tax Circle Jammu and Anr.
Coram:
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
Appearance:
For the Petitioner/Appellant(s) : Mr. Sachin Sharma, Advocate.
For the Respondent(s) : Mr. D C Raina, Advocate General
With Mr. KDS Kotwal, Dy.AG
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Admit.
List along with STR No.3/2019, STR No.4/2019 and STR No.5/2019 on 15th of July, 2019.
(Sindhu Sharma) (Gita Mittal) Judge Chief Justice Jammu 22.04.2019 Raj Kumar RAJ KUMAR 2019.04.23 14:21 I attest to the accuracy and integrity of this document Page 1 of 1