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Union of India - Section

Section 32 in The Merchant Shipping (Fire Appliances) Rules, 1969

32. Spaces containing particular risks.

- In every ship to which these rules apply containing spaces such as galley, gasoline compartments, cinemas, electric-streering gear, battery charging room and such other similar spaces which in the opinion of the Central Government contain particular risk, there shall be provided such fire appliances as may be specified by the Central Government for avoiding such risk.