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State of Rajasthan - Section

Section 12 in The Rajasthan Silicosis Rules, 1955

12. Compensation not to be greater on continuation.

- If a workman continuous to work in any of the industries specified in Schedule 'A' for a longer period than three months after he has been certified to be suffering from Silicosis, he is not entitled to a greater amount of compensation than that to which he was entitled when first certified. But this loss of benefit does not extend to his dependants.