Section 2(2) in The Punjab Bhudan Yagna Act, 1955

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State of Punjab - Subsection

Section 2(2) in The Punjab Bhudan Yagna Act, 1955

(2)to the transferred territory, any reference therein to any expression mentioned in column (1) of the Table below shall be construed as a reference to the corresponding expression mentioned in column (2) of the said Table.

1	2
State Government	The Government of the State of Haryana
Punjab Bhudan Yagna Board	Haryana Bhudan Yagna Board
Gazette	Official Gazette of the Government of Haryana

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State of Punjab - Subsection

Section 2(2) in The Punjab Bhudan Yagna Act, 1955