Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh on 14 November, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
GA No.2830 of 2014
CS No.227 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: 14th November, 2014 Appearance Mr. Utpal Bose, Adv.
..for the applicant Mr. Arindam Mukherjee. Adv.
..for the defendant no.1 Mr. Abhijit Chatterjee Sr., Adv. with Mr. Purnendu Das, Adv.
..for the defendant no.2 Let all affidavits filed in Court today be taken on record.
Let these matters appear for further consideration under the same heading on 28th November, 2014.
(BISWANATH SOMADDER, J.) AKGoswami