Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Bihar Land Disputes Resolution Rules, 2010

1. Short Title, Extent and Commencement.

- (i) These Rules may be called the Bihar Land Disputes Resolution Rules, 2010.
(ii)Its extent shall be the whole of the State of Bihar.
(iii)They shall come into force immediately.