Section 15A(11)(g) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

[Cites 0, Cited by 0] [Section 15A(11)] [Section 15A] [Entire Act]

(g)to provide the information about the rights of atrocity victims at the time of making complaints and registering the First Information Report;

Legal Document View