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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xvii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(xvii)the manner of advertising application, conditions or limitations and specifications of variety for registration including its photograph or drawings under sub-section (1) of section 21;