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State of Rajasthan - Section

Section 31 in Rajasthan Public Libraries Rules, 2012

31. Duties of Public Library Association.

- A recognized Public Library Association shall;
(a)promote library development by organizing meetings, conferences, lectures, discussion groups, seminars, book exhibitions;
(b)help the public libraries by giving technical guidance;
(c)organize classes, seminars and training centers for training in library science;
(d)promote research in library science;
(e)publish a periodical in library activities;
(f)publish periodicals, books and reports (including survey reports) on library science;
(g)co-operate with other public library associations with similar objectives.