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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(5)(A) in Telecom Commercial Communications Customer Preference Regulations, 2018

(A)in case, sender has sent commercial communications in bulk, the OAP shall put the sender under Usage Cap, and at the same time initiate investigation as provided for in sub-regulation (6);