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Union of India - Section

Section 9 in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

9. Stacking of dangerous or hazardous cargo containers.

- The port authorities shall stack the dangerous or hazardous cargo containers in either of the following:-
(i)stack the containers separately in a specially designated area which has been constructed for storage of dangerous or hazardous cargo and provided with fire fighting arrangements; or
(ii)stack the containers in the parking yard itself by providing proper segregation as per International Maritime Dangerous Goods Code.