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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5)(iii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(iii)Reactive energy charges shall be based on requirements to be met by the direct customers with regard to reactive power generation/ drawl, as stipulated in the State Grid Code/Distribution Code/ Supply Code, as the case may be.