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[Cites 0, Cited by 1] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(b) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(b)where the application is made after the expiry of one year from such date, on the market value of the estate on the date of the application: