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Rajasthan High Court - Jaipur

Shivam Walia S/O Shri Om Prakash Walia vs Rajasthan Rajya Vidyut Utpadan Nigam ... on 27 May, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 7918/2022

                                    Shivam Walia S/o Shri Om Prakash Walia
                                                                                                             ----Petitioner
                                                                              Versus
                                    Rajasthan Rajya Vidyut Utpadan Nigam Ltd. (Rvun)
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Vinod Goyal For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/05/2022 Counsel for the petitioner may supply a copy of the writ petition in the office of Mr. Jai Lodha, Adv., during the course of the day.
Office is directed to show the name of Mr. Jai Lodha, Adv., as counsel for the respondents in the cause list.
List on 27.06.2022.
(INDERJEET SINGH),J Upendra Pratap Singh /135 (Downloaded on 24/12/2022 at 11:17:36 PM) Powered by TCPDF (www.tcpdf.org)