Rajasthan High Court - Jaipur
Shivam Walia S/O Shri Om Prakash Walia vs Rajasthan Rajya Vidyut Utpadan Nigam ... on 27 May, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7918/2022
Shivam Walia S/o Shri Om Prakash Walia
----Petitioner
Versus
Rajasthan Rajya Vidyut Utpadan Nigam Ltd. (Rvun)
----Respondent
For Petitioner(s) : Mr. Vinod Goyal For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/05/2022 Counsel for the petitioner may supply a copy of the writ petition in the office of Mr. Jai Lodha, Adv., during the course of the day.
Office is directed to show the name of Mr. Jai Lodha, Adv., as counsel for the respondents in the cause list.
List on 27.06.2022.
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