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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(10)(a) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(a)have pursued approved courses of study in the University or in an affiliated college unless exempted therefrom in the manner prescribed by the Statutes, Ordinances and Rules and have passed the examinations prescribed by the University, or