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[Cites 0, Cited by 0] [Section 30A(10)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(10)(g) in The Orissa Co-operative Societies Rules, 1965

(g)On receiving the ballot paper a member shall forthwith proceed into the polling compartment, put a mark on the ballot paper against the name or names of the candidate or candidates for whom he desires to vote and insert the ballot papers into the ballot box kept before the Election Officer with the utmost secrecy.